Supreme Court - Daily Orders
Vikas Mishra @ Vikash Mishra vs Central Bureau Of Investigation on 8 May, 2023
Bench: M.R. Shah, C.T. Ravikumar
IN THE SUPREME COURT OF INDIA
CRIMINAL APPELLATE JURISDICTION
MISCELLANEOUS APPLICATION No. 677/2023
IN
CRIMINAL APPEAL NO.957/2023
VIKAS MISHRA @ VIKASH MISHRA APPELLANT (S)
VERSUS
CENTRAL BUREAU OF INVESTIGATION RESPONDENT(S)
O R D E R
The present application is disposed of by observing and clarifying that our judgment and order dated 10.04.2023 in Criminal Appeal No.957/2023 is confined to the four days police custody/remand and we have not interfered with the earlier order releasing the applicant(s) on bail.
With this, the Miscellaneous Application stands disposed of.
.......................... J.
(M.R. SHAH) ..........................J. (C.T. RAVIKUMAR) New Delhi;
May 08, 2023.
Signature Not Verified Digitally signed by Neetu Sachdeva Date: 2023.05.10 17:00:19 IST Reason: ITEM NO.15 COURT NO.4 SECTION II-B S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Miscellaneous Application No. 677/2023 in Crl.A. No. 957/2023 (Arising out of impugned final judgment and order dated 10-04-2023 in Crl.A. No.957/2023 passed by the Supreme Court Of India) VIKAS MISHRA @ VIKASH MISHRA Petitioner(s) VERSUS CENTRAL BUREAU OF INVESTIGATION Respondent(s) (FOR ADMISSION and IA No.76710/2023-CLARIFICATION/DIRECTION ) Date : 08-05-2023 This petition was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE M.R. SHAH HON'BLE MR. JUSTICE C.T. RAVIKUMAR For Parties Mr. Huzefa Ahmadi, Sr. Adv.
Mr. Rajat Sehgal, AOR Mr. Abhiv Datt, Adv.
Mr. Tushar Mehta, Solicitor General Mrs. Aishwarya Bhati, A.S.G. Mr. Kanu Agarwal, Adv.
Mr. Vatsal Joshi, Adv.
Mrs. Deepabali Dutta, Adv. Ms. Ameya Vikrama Thanvi, Adv. Mr. Adit Khorana, Adv.
Mr. Arvind Kumar Sharma, AOR UPON hearing the counsel the Court made the following O R D E R The Miscellaneous Application stands disposed of in terms of the signed order.
Pending application(s) shall stand disposed of.
(NEETU SACHDEVA) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR (signed order is placed on the file)