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Supreme Court - Daily Orders

Vikas Mishra @ Vikash Mishra vs Central Bureau Of Investigation on 8 May, 2023

Bench: M.R. Shah, C.T. Ravikumar

                                          IN THE SUPREME COURT OF INDIA
                                         CRIMINAL APPELLATE JURISDICTION


                                  MISCELLANEOUS APPLICATION No. 677/2023
                                                    IN
                                     CRIMINAL APPEAL   NO.957/2023


     VIKAS MISHRA @ VIKASH MISHRA                                               APPELLANT (S)

                                                        VERSUS


     CENTRAL BUREAU OF INVESTIGATION                                           RESPONDENT(S)


                                                        O R D E R

The present application is disposed of by observing and clarifying that our judgment and order dated 10.04.2023 in Criminal Appeal No.957/2023 is confined to the four days police custody/remand and we have not interfered with the earlier order releasing the applicant(s) on bail.

With this, the Miscellaneous Application stands disposed of.

.......................... J.

(M.R. SHAH) ..........................J. (C.T. RAVIKUMAR) New Delhi;

May 08, 2023.



Signature Not Verified

Digitally signed by
Neetu Sachdeva
Date: 2023.05.10
17:00:19 IST
Reason:
ITEM NO.15               COURT NO.4                 SECTION II-B

               S U P R E M E C O U R T O F      I N D I A
                       RECORD OF PROCEEDINGS

Miscellaneous Application No. 677/2023 in Crl.A. No. 957/2023 (Arising out of impugned final judgment and order dated 10-04-2023 in Crl.A. No.957/2023 passed by the Supreme Court Of India) VIKAS MISHRA @ VIKASH MISHRA Petitioner(s) VERSUS CENTRAL BUREAU OF INVESTIGATION Respondent(s) (FOR ADMISSION and IA No.76710/2023-CLARIFICATION/DIRECTION ) Date : 08-05-2023 This petition was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE M.R. SHAH HON'BLE MR. JUSTICE C.T. RAVIKUMAR For Parties Mr. Huzefa Ahmadi, Sr. Adv.
Mr. Rajat Sehgal, AOR Mr. Abhiv Datt, Adv.
Mr. Tushar Mehta, Solicitor General Mrs. Aishwarya Bhati, A.S.G. Mr. Kanu Agarwal, Adv.
Mr. Vatsal Joshi, Adv.
Mrs. Deepabali Dutta, Adv. Ms. Ameya Vikrama Thanvi, Adv. Mr. Adit Khorana, Adv.
Mr. Arvind Kumar Sharma, AOR UPON hearing the counsel the Court made the following O R D E R The Miscellaneous Application stands disposed of in terms of the signed order.
Pending application(s) shall stand disposed of.
(NEETU SACHDEVA) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR (signed order is placed on the file)