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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Himachal Pradesh - Subsection

Section 16(5) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(5)In the case of illness or absence or leave of the Vice-Chancellor or in any other contingency, the Pro Vice-Chancellor shall preside over the meetings of the University and shall exercise such other powers and perform such other duties, as may be assigned to him by the Board of Management.