Section 37 in Compensatory Afforestation Fund Rules, 2018
37. Maintenance of accounts and preparation of annual statement of accounts by State Authority.
- The monthly statement of accounts shall be prepared in Form-VII; the monthly statement of the State Authority on physical and financial achievements shall be prepared in Form-VIII and annual statement of accounts of the State Authority shall be prepared in Form-IX, and the State Authority shall maintain its records and accounts in Form-X.
