Section 5(2)(b) in Arunachal Pradesh District Planning Committees (Constitution, Powers and Functions) Act, 2011

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(b)formulate annual plan of the District Development plan having regard to:

(i)finding of the review of fiscal and physical performance of the previous year;

(ii)annual plan proposal of the rural panchayat and the urban area; and

(iii)sector-wise programmes and projects for rural and urban areas including fiscal requirement and physical targets to be achieved during the year.

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