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Union of India - Section

Section 20 in The Railway (Notices of and Inquiries Into Accidents) Rules, 1998

20. The result of magisterial inquiry to be communicated to the Head of the Railway Administration.

- The result of every inquiry or investigation made under rule 17 shall be communicated by the Magistrate who has held such inquiry or investigation, to the Head of the Railway Administration concerned and to the Commissioner of Railway Safety.