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[Cites 0, Cited by 1] [Section 63(6)] [Section 63] [Entire Act]

State of Kerala - Subsection

Section 63(6)(c) in Mahatma Gandhi University Act 1985

(c). reduction to a lower rank in the seniority list or to a lower grade or post; and
(cc)removal from service;
(ccc)compulsory retirement from service.