Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(c) in The Tamil Nadu Agricultural Labourer Fair Wages Rules, 1969 (c)"section" means a section of the [Act] [Substituted by G. O. Ms. No. 279, Revenue, dated 30-1-1970.].
