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[Cites 0, Cited by 0] [Section 39(3)] [Section 39] [Entire Act]

State of Gujarat - Subsection

Section 39(3)(ii) in The Gujarat Ancient Monuments and Archaeological Sites and Remains Act, 1965

(ii)in the case of a rule made with reference to clause (b) of sub-section (2) with fine which may extend to five hundred rupees.