Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Jammu-Kashmir - Subsection Section 20(1) in Jammu and Kashmir Combined Competitive Examination Rules, 2018 (1)All rules corresponding to these rules including SRO-387 dated 1st of December 2008, shall in so far they are inconsistent with these rules, stand repealed.
