Delhi High Court - Orders
Alankit Assignments Limited vs Dy. Labour Commissioner And Anr on 2 February, 2026
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~58
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6983/2018
ALANKIT ASSIGNMENTS LIMITED .....Petitioner
Through: None.
versus
DY. LABOUR COMMISSIONER AND ANR .....Respondents
Through: Mr. D.S. Chauhan, Mr. Shikher
Badial, Mr. Santosh Kumar Baitha,
Advocates for respondent no.2.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 02.02.2026 CM APPL. 6795/2026 (Direction to the Petitioner to pay admitted amount by R-2)
1. By way of present application, the applicant/respondent no.2 seeks directions to the petitioner to pay the admitted amount.
2. Issue notice to the non-applicant by all permissible modes, returnable on 25.02.2026, the date already fixed.
MANOJ KUMAR OHRI, J FEBRUARY 2, 2026/rd This is a digitally signed order.
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