Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Tamilnadu - Subsection Section 24(4) in Tamil Nadu Panchayats (Elections) Rules, 1995 (4)the State Election Commission may also arrange to publish the notifications at such other places as it deems fit, to give further publicity to the notification.
