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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(ii) in Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016

(ii)the names of representative of various social organisations duly short listed and recommended by the district administration in accordance with the procedure laid down in Rule 5;