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[Cites 0, Cited by 1] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(2) in The Punjab Municipal Corporation Act, 1976

(2)[ One-half of the total number of seats reserved under clause (a), shall be reserved for women belonging to the Scheduled Castes:Provided that a fraction of a seat shall not be treated as a seat for the purpose of reservation.