Section 10 in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Ordinance, 2004
10. Minimum requirement of constituting a Sports Association.
(1)A State Level Sports Association shall be constituted by a minimum of six District Level Sports Association;(2)A District Level Sports Association shall be constituted by a minimum of three Primary Sports Bodies.(3)A Primary Sports Body shall be constituted by a minimum of seven individuals.
