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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Haryana - Subsection

Section 51(2) in Haryana Co-operative Societies Rules, 1989

(2)No sale shall take place until after the expiration of a peirod of 15 days from the date of the service of the demand referred to in section 73 of the Act:Provided that where the property distrained is subject to speedy and natural decay the distrainer may sell it at once.