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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(1) in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985

(1)A licence in Form O. P. I or O. P. II shall be granted in respect of such quantity of opium as may be fixed by the Collector or authorised officer in this behalf.