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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(3) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

(3)Interest on Working Capital shall be at interest rate equivalent to the average Jammu and Kashmir Bank Base Rate prevalent during the first six months of the previous year plus 350 basis points.