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[Cites 0, Cited by 0] [Section 168(1)] [Section 168] [Entire Act]

State of Tripura - Subsection

Section 168(1)(a) in Tripura Panchayats Act, 1993

(a)levy tolls on persons, vehicles or animals or any class of them at any toll bar established by it on any road other than a kutcha road or any bridge vested in it or under its management ;