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[Cites 0, Cited by 0] [Section 388] [Entire Act]

State of Odisha - Subsection

Section 388(17) in Orissa Municipal Act, 1950

(17)for enforcing the cleanliness of milk stores and milk shops and vessels and utensils used by the keepers thereof or by hawkers for the containing or measuring milk or preparing any milk product and for enforcing the cleanliness of persons employed in the milk trade;