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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(1)(b) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984

(b)for wilful disobedience of any order issued under the provisions of this Act by the Commissioner or the Government;