Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 215] [Entire Act] State of Mizoram - Subsection Section 215(2) in Mizoram Excise Rules, 1983 (2)No licence shall be renewed on expiry of the term and no new licence shall be granted to any person except with the sanction of the Commissioner.