Himachal Pradesh High Court
Varsha Kumari vs . State Of H.P. & Ors. on 29 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Varsha Kumari vs. State of H.P. & Ors.
CWP No. 4187 of 2022 29.06.2022 Present: Mr. Rajneesh K. Lal, Advocate, for the petitioner.
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Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Shiv Pal Manhans, Mr. Vinod Thakur, Additional Advocates General, Mr. Yudhvir Singh Thakur, Mr. Bhupinder Thakur, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer for the respondents- State.
CWP No. 4187 of 2022 Notice. Mr. Bhupinder Thakur, learned Deputy Advocate General, appears and waives service of notice on behalf of respondents No. 1 to 5. Reply/instructions be filed/obtained before the next date of hearing. List on 1st July, 2022.
CMP No. 8329 of 2022The instant application is disposed of by providing that the appointment to the post of Part Time Multi Task Worker at Government Primary School Khali-
Achhon, Tehsil Paonta Sahib, District Sirmaur, H.P shall abide by the final decision of this Court.
CMP No. 8330 of 2022The application is disposed of with a direction to the applicant to file English translation of Hindi documents within two weeks.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 29th June, 2022 (himani/raman) ::: Downloaded on - 29/06/2022 20:06:43 :::CIS