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[Cites 0, Cited by 0] [Section 44B(2)] [Section 44B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 44B(2)(ii) in Andhra Pradesh (Andhra Area) Town-Planning Act, 1920

(ii)if the breach, neglect or failure continues after such conviction, with fine which may extend to fifteen rupees for every day during which the breach, neglect or failure continues after such conviction.