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State of Uttar Pradesh - Section
Section 19 in The U.P. Coal Control Order, 1977
19. Savings.
- Any order made or directions issued or deemed to be made or issued under the Uttar Pradesh Coal Control Order, 1975, or Uttar Pradesh Bricks Control Order, 1971 (as amended from time to time) and in force immediately before the commencement of this order shall continue and to be an order made under this order or directions issued under this order.Form 'A'Form of application for a licence as a dealer of coal in whole sale/ retail for allotment and use of coal or running a brick kiln for renewal of licence:| 1. | Name of the applicant | … | ... | ... | ... | ... |
| 2. | Address-(a) business | … | ... | ... | ... | ... |
| (b) residential | … | ... | ... | ... | ... | |
| 3. | Father's/Husband's name ... ... ... ... ... | … | ... | ... | ... | ... |
| 4. | If the application is made on behalf of a firm, incorporatedcompany or Co-operative Society, state its trading name and thename of in which the licence is required | … | ... | ... | ... | ... |
| 5. | Names and addresses of all partners/directors and agents,members of the Managing Body or Administrative Officials, as thecase may be- | … | ... | ... | ... | ... |
| (i) ........... | … | ... | ... | ... | ... | |
| (ii) ........... | … | ... | ... | ... | ... | |
| (iii) .......... | … | ... | ... | ... | ... | |
| (iv) ........... | … | ... | ... | ... | ... | |
| (v) ............ | … | ... | ... | ... | ... | |
| 6 | Exact address and location of business premises/site wherethe brick kiln is situated | … | ... | ... | ... | ... |
| 7 | Exact address of the office if it is different from thebusiness premises or site of the brick kiln mentioned against theforegoing item ... | … | ... | ... | ... | ... |
| 8 | Previous experience in the business for which licence isrequired... | … | ... | ... | ... | ... |
| 9 | Particulars of other similar business held by the licensee isrequired... | … | ... | ... | ... | ... |
| 10 | Did you or any of the partners ever apply for such licencebefore and if so with what result?... | … | ... | ... | ... | ... |
| 11 | Have you or any of the partners ever been prosecuted for abreach of any Control Order, if so, give brief particulars... | … | ... | ... | ... | ... |
| 12 | Number and date of the existing licence, the renewal of whichis applied for and the period for which such renewal is desired... | … | ... | ... | ... | ... |