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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(b) in The U.P. Control Of Goondas Rules, 1970

(b)"the Ordinance" means the Uttar Pradesh Control of Goondas Ordinance, 1970, and reference to sections shall be construed as references to sections of the Ordinance;