Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37(3)] [Section 37] [Entire Act]

State of Andhra Pradesh - Subsection

Section 37(3)(b) in Andhra Pradesh Municipalities Act, 1965

(b)use or permit the use of such vacant land for any permanent purpose;