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[Cites 0, Cited by 0] [Section 59(7)] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(7)(a) in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

(a)that the charges shall be framed and communicated to the employee by the Complaints Committee (instead of the Disciplinary Authority) under sub-regulation (3) thereof; and