Section 12(3A) in Karnataka Universities of Agricultural Sciences Act, 1963
(3A)[ Notwithstanding anything contained in sub-sections (2) and (3), the first Vice- Chancellor of the University of Agricultural Sciences, Dharwad shall be appointed by the Chancellor on the recommendation of the State Government.] [Inserted by Act 14 of 1986 w.e.f. 1.10.1986]
