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State of Madhya Pradesh - Section

Section 18 in The M.P. Boiler Attendants' Rules, 1958

18. Examination.

- Examination for the grant of certificate of competency as Boiler Attendant to remain in charge of boilers shall be heM by the Board of Examiners at such dates as may be notified by the Secretary of the Board, from time to time, in the official Gazette.