Calcutta High Court
Saj Food Products Pvt Ltd vs M/S Parle Biscuits Pvt Ltd on 9 June, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
ODSL 1+2
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
IA NO. GACOM/3/2024
In IP-COM/16/2024
SAJ FOOD PRODUCTS PVT LTD
Vs
M/S PARLE BISCUITS PVT LTD
WITH
IA NO. GACOM/2/2024
In IP-COM/16/2024
SAJ FOOD PRODUCTS PVT LTD
BEFORE:
The Hon'ble Justice SUGATO MAJUMDAR
Date:9th June, 2025
APPEARANCE:
Mr. Biswaroop Mukherjee,Adv.
Mr. Bhabesh Garodia,Adv.
Mr. Abhijit Sarkar,Adv.
Mr. Abhik Chitto Kundu,Adv.
...for the petitioner.
Mr. Sayantan Basu,Sr. Adv.
Mr. Tanmoy Roy,Adv.
Mr. Deep Bhattacharya,Adv.
...for the respondent.
The Court:-Leave is granted to file written statement subject to outcome of appropriate application seeking for leave to file the written statement. The application, Master's Summons and the written statement may be submitted before the department and the department is supposed to place the file before this Court shortly. Short service of Summons is allowed.
(SUGATO MAJUMDAR, J.) s.chandra