Securities And Exchange Board Of India - Subsection
Section 14(2)(a) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014
(a)[it shall do it] [Substituted 'by way of private placement only' by Notification No. SEBI/LAD-NRO/G.N./2016-17/021, dated 29.11.2016 (w.e.f. 26.9.2014).] through a placement memorandum;