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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2)(a) in The National Oilseeds And Vegetable Oils Development Board Act, 1983

(a)all members, notwithstanding that their term of office has not expired, shall, from the date of dissolution, vacate their offices as such members;