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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Central Provinces And Berar - Subsection

Section 7(i) in The Central Provinces and Berar Adjustment and Liquidation of Industrial Workers' Debt Act, 1936

(i)if such petition has been dismissed under section 14 or the proceedings have been cancelled under section 34, the reasons for such dismissal or cancellation;