Section 16(2)(iv) in The Punjab Privately Managed Recognised Schools Employees (Security of Service) Act, 1979

[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(2)(iv) in The Punjab Privately Managed Recognised Schools Employees (Security of Service) Act, 1979

(iv)on the constitution of the School Tribunal under this Act, all appeals which could not be decided by it under the provisions of this Act and rules made thereunder.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Punjab - Subsection

Section 16(2)(iv) in The Punjab Privately Managed Recognised Schools Employees (Security of Service) Act, 1979