Gauhati High Court
Khusboo Damani vs The Gauhati High Court And 42 Ors F on 17 August, 2022
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
Page No.# 1/7
GAHC010157852022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/2344/2022
IN WP(C)/5726/2021
KHUSBOO DAMANI
D/O- SHRI SUBHASH DAMANI, R/O- H.NO. 6, RAJGARH GIRLS HIGH
SCHOOL ROAD, NEAR BIHUTOLI, RAJGARH, P.O. LACHITNAGAR AND P.S.
PALTAN BAZAR, DIST.- KAMRUP (M), ASSAM- 781007
VERSUS
THE GAUHATI HIGH COURT AND 42 ORS F
REPRESENTED BY THE REGISTRAR GENERAL, GAUHATI HIGH COURT
2:THE REGISTRAR (VIGILANCE) CUM I/C
RECRUITMENT CELL
THE GAUHATI HIGH COURT
3:NITESH SHARMA
BEARING ROLL NO. 2811 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
4:MOAZZIDA BEGUM
BEARING ROLL NO. 2515 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
5:DIMBESWAR ROY
BEARING ROLL NO. 1697 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
6:NIDHI AGARWAL
BEARING ROLL NO. 2762 (NOTICE TO BE SERVED THROUGH THE OFFICE
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OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
7:NILAKSHI BHATTACHARYA
BEARING ROLL NO. 2783 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
8:SANJAY KARMAKAR
BEARING ROLL NO. 3527 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
9:DEBABORNINEE DEVI
BEARING ROLL NO. 1594 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
10:REETI GOSWAMI
BEARING ROLL NO.3286 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
11:BHASHYARIMA BHUYAN
BEARING ROLL NO. 1406 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
12:DIPIKA SARMA
BEARING ROLL NO. 1728 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
13:GITARTHA KUMAR
BEARING ROLL NO. 1853 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
14:PROSOON SUR
BEARING ROLL NO. 3126 (NOTICE TO BE SERVED THROUGH THE OFFICE
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OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
15:MARGARET THOMAS DEKA
BEARING ROLL NO. 2402 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
16:PURABI RAHANG
BEARING ROLL NO. 3154 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
17:ADRITA GOSWAMI
BEARING ROLL NO. 1059 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
18:DIPSHIKHA PATHAK
BEARING ROLL NO. 1729 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
19:MANASH PRATIM BHUYAN
BEARING ROLL NO. 2363 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
20:DHIRENDRA NEWAR
BEARING ROLL NO. 1663 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
21:CHAYANIKA HAZARIKA
BEARING ROLL NO. 1552 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
22:PALLABI HALOI
BEARING ROLL NO. 2851 (NOTICE TO BE SERVED THROUGH THE OFFICE
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OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
23:MANASHI SAIKIA
BEARING ROLL NO. 2375 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
24:MAYURAKSHI BORDOLOI
BEARING ROLL NO. 2421 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
25:ARIFUDDIN AHMED
BEARING ROLL NO. 1253 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
26:MD. ABDUL KUDDUS
BEARING ROLL NO. 2429 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
27:AS PER HONOURABLE COURT ORDER DATED 27.07.2022
RESPONDENT NO. 27 HAS BEEN DELETED.
28:MONISHA DAS
BEARING ROLL NO. 2556 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
29:SUNIL BASFORE
BEARING ROLL NO. 3812 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
30:RATUL UZIR
BEARING ROLL NO. 3275 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
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GAUHATI HIGH COURT)
31:KAUSHIK THAKURIA
BEARING ROLL NO. 2195 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
32:ABU ARIF KHAN
BEARING ROLL NO. 1043 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
33:JONALI BORAH
BEARING ROLL NO. 2067 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
34:SAGARIKA DEVI
BEARING ROLL NO. 3463 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
35:ARYA JYOTI KASHYAP
BEARING ROLL NO. 1292 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
36:MONOJYOTI MILI
BEARING ROLL NO. 2566 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
37:JUSMITA BORGOHAIN
BEARING ROLL NO. 2092 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
38:PALLAV RANJAN BORA
BEARING ROLL NO. 2861 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
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GAUHATI HIGH COURT)
39:PRINCY AGARWAL
BEARING ROLL NO. 3057 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
40:NABANITA BURAGOHAIN
BEARING ROLL NO. 2663 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
41:SALMA BEGUM LASKAR
BEARING ROLL NO. 3485 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
42:PALLAVI KALITA
BEARING ROLL NO. 2865 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)
43:HAIDAR ALI
BEARING ROLL NO. 1876 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT
Advocate for the Petitioner : MR A ATREYA
Advocate for the Respondent : SC, GHC
BEFORE
HON'BLE MR. JUSTICE N. KOTISWAR SINGH
HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND
:: O R D E R ::
17.08.2022 [N. Kotiswar Singh, J] Heard Mr. J. Roy, learned Senior counsel assisted by Mr. A. Atreya, learned counsel for the applicant. Also heard Mr. A. Boro, learned counsel assisting Mr. U.K. Nair, learned Senior Page No.# 7/7 Standing Counsel, Gauhati High Court for respondent Nos.1 & 2.
The present application has been filed seeking impleadment of the certain candidates, namely, (1) Jusmita Borgohain bearing Roll No.2092, (2) Pallav Ranjan Bora bearing Roll No.2861, (3) Princy Agarwal bearing Roll No.3057, (4) Nabanita Buragohain bearing Roll No.2663, (5) Salma Begum Laskar bearing Roll No.3485, (6) Pallavi Kalita bearing Roll No.2865 and (7) Haidar Ali bearing Roll No.1876 as party respondents in the connected writ petition, being WP(C) No. 5726/2021, who have been selected for appointment to the post of Assam Judicial Service, Grade III as per Select List dated 15.07.2021 on the ground that these candidates have been left out inadvertently while impleading the successful candidates in the writ petition, WP(C) No.5726/2021.
It has been submitted that since the applicant is an unsuccessful candidate, the successful candidates may have the right to contest the writ petition. It has been also submitted that other successful candidates have been already impleaded in WP(C) No.5726/2021.
Having heard the learned counsel for parties and the aforesaid prayer, not being objected, is allowed.
Accordingly, the aforesaid seven candidates, namely, (1) Jusmita Borgohain bearing Roll No.2092, (2) Pallav Ranjan Bora bearing Roll No.2861, (3) Princy Agarwal bearing Roll No.3057, (4) Nabanita Buragohain bearing Roll No.2663, (5) Salma Begum Laskar bearing Roll No.3485, (6) Pallavi Kalita bearing Roll No.2865 and (7) Haidar Ali bearing Roll No.1876 be impleaded as party respondents in WP(C) No.5726/2021.
The present Interlocutory Application stands disposed of.
JUDGE JUDGE Comparing Assistant