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Gauhati High Court

Khusboo Damani vs The Gauhati High Court And 42 Ors F on 17 August, 2022

Author: N. Kotiswar Singh

Bench: N. Kotiswar Singh

                                                                Page No.# 1/7

GAHC010157852022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/2344/2022
                               IN WP(C)/5726/2021

         KHUSBOO DAMANI
         D/O- SHRI SUBHASH DAMANI, R/O- H.NO. 6, RAJGARH GIRLS HIGH
         SCHOOL ROAD, NEAR BIHUTOLI, RAJGARH, P.O. LACHITNAGAR AND P.S.
         PALTAN BAZAR, DIST.- KAMRUP (M), ASSAM- 781007

         VERSUS

         THE GAUHATI HIGH COURT AND 42 ORS F
         REPRESENTED BY THE REGISTRAR GENERAL, GAUHATI HIGH COURT

         2:THE REGISTRAR (VIGILANCE) CUM I/C
          RECRUITMENT CELL
         THE GAUHATI HIGH COURT

         3:NITESH SHARMA
          BEARING ROLL NO. 2811 (NOTICE TO BE SERVED THROUGH THE OFFICE
         OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
          RECRUITMENT CELL
          GAUHATI HIGH COURT)

         4:MOAZZIDA BEGUM
          BEARING ROLL NO. 2515 (NOTICE TO BE SERVED THROUGH THE OFFICE
         OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
          RECRUITMENT CELL
          GAUHATI HIGH COURT)

         5:DIMBESWAR ROY
          BEARING ROLL NO. 1697 (NOTICE TO BE SERVED THROUGH THE OFFICE
         OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
          RECRUITMENT CELL
          GAUHATI HIGH COURT)

         6:NIDHI AGARWAL
          BEARING ROLL NO. 2762 (NOTICE TO BE SERVED THROUGH THE OFFICE
                                                        Page No.# 2/7

OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)

7:NILAKSHI BHATTACHARYA
 BEARING ROLL NO. 2783 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
 RECRUITMENT CELL
 GAUHATI HIGH COURT)

8:SANJAY KARMAKAR
 BEARING ROLL NO. 3527 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
 RECRUITMENT CELL
 GAUHATI HIGH COURT)

9:DEBABORNINEE DEVI
 BEARING ROLL NO. 1594 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
 RECRUITMENT CELL
 GAUHATI HIGH COURT)

10:REETI GOSWAMI
 BEARING ROLL NO.3286 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
 RECRUITMENT CELL
 GAUHATI HIGH COURT)

11:BHASHYARIMA BHUYAN
 BEARING ROLL NO. 1406 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
 RECRUITMENT CELL
 GAUHATI HIGH COURT)

12:DIPIKA SARMA
 BEARING ROLL NO. 1728 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
 RECRUITMENT CELL
 GAUHATI HIGH COURT)

13:GITARTHA KUMAR
 BEARING ROLL NO. 1853 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
 RECRUITMENT CELL
 GAUHATI HIGH COURT)

14:PROSOON SUR
 BEARING ROLL NO. 3126 (NOTICE TO BE SERVED THROUGH THE OFFICE
                                                        Page No.# 3/7

OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)

15:MARGARET THOMAS DEKA
 BEARING ROLL NO. 2402 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
 RECRUITMENT CELL
 GAUHATI HIGH COURT)

16:PURABI RAHANG
 BEARING ROLL NO. 3154 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
 RECRUITMENT CELL
 GAUHATI HIGH COURT)

17:ADRITA GOSWAMI
 BEARING ROLL NO. 1059 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
 RECRUITMENT CELL
 GAUHATI HIGH COURT)

18:DIPSHIKHA PATHAK
 BEARING ROLL NO. 1729 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
 RECRUITMENT CELL
 GAUHATI HIGH COURT)

19:MANASH PRATIM BHUYAN
 BEARING ROLL NO. 2363 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
 RECRUITMENT CELL
 GAUHATI HIGH COURT)

20:DHIRENDRA NEWAR
 BEARING ROLL NO. 1663 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
 RECRUITMENT CELL
 GAUHATI HIGH COURT)

21:CHAYANIKA HAZARIKA
 BEARING ROLL NO. 1552 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
 RECRUITMENT CELL
 GAUHATI HIGH COURT)

22:PALLABI HALOI
 BEARING ROLL NO. 2851 (NOTICE TO BE SERVED THROUGH THE OFFICE
                                                        Page No.# 4/7

OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT)

23:MANASHI SAIKIA
 BEARING ROLL NO. 2375 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
 RECRUITMENT CELL
 GAUHATI HIGH COURT)

24:MAYURAKSHI BORDOLOI
 BEARING ROLL NO. 2421 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
 RECRUITMENT CELL
 GAUHATI HIGH COURT)

25:ARIFUDDIN AHMED
 BEARING ROLL NO. 1253 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
 RECRUITMENT CELL
 GAUHATI HIGH COURT)

26:MD. ABDUL KUDDUS
 BEARING ROLL NO. 2429 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
 RECRUITMENT CELL
 GAUHATI HIGH COURT)

27:AS PER HONOURABLE COURT ORDER DATED 27.07.2022

RESPONDENT NO. 27 HAS BEEN DELETED.

28:MONISHA DAS
 BEARING ROLL NO. 2556 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
 RECRUITMENT CELL
 GAUHATI HIGH COURT)

29:SUNIL BASFORE
 BEARING ROLL NO. 3812 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
 RECRUITMENT CELL
 GAUHATI HIGH COURT)

30:RATUL UZIR
 BEARING ROLL NO. 3275 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
 RECRUITMENT CELL
                                                        Page No.# 5/7

GAUHATI HIGH COURT)

31:KAUSHIK THAKURIA
 BEARING ROLL NO. 2195 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
 RECRUITMENT CELL
 GAUHATI HIGH COURT)

32:ABU ARIF KHAN
 BEARING ROLL NO. 1043 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
 RECRUITMENT CELL
 GAUHATI HIGH COURT)

33:JONALI BORAH
 BEARING ROLL NO. 2067 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
 RECRUITMENT CELL
 GAUHATI HIGH COURT)

34:SAGARIKA DEVI
 BEARING ROLL NO. 3463 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
 RECRUITMENT CELL
 GAUHATI HIGH COURT)

35:ARYA JYOTI KASHYAP
 BEARING ROLL NO. 1292 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
 RECRUITMENT CELL
 GAUHATI HIGH COURT)

36:MONOJYOTI MILI
 BEARING ROLL NO. 2566 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
 RECRUITMENT CELL
 GAUHATI HIGH COURT)

37:JUSMITA BORGOHAIN
 BEARING ROLL NO. 2092 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
 RECRUITMENT CELL
 GAUHATI HIGH COURT)

38:PALLAV RANJAN BORA
 BEARING ROLL NO. 2861 (NOTICE TO BE SERVED THROUGH THE OFFICE
OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
 RECRUITMENT CELL
                                                                                  Page No.# 6/7

             GAUHATI HIGH COURT)

            39:PRINCY AGARWAL
             BEARING ROLL NO. 3057 (NOTICE TO BE SERVED THROUGH THE OFFICE
            OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
             RECRUITMENT CELL
             GAUHATI HIGH COURT)

            40:NABANITA BURAGOHAIN
             BEARING ROLL NO. 2663 (NOTICE TO BE SERVED THROUGH THE OFFICE
            OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
             RECRUITMENT CELL
             GAUHATI HIGH COURT)

            41:SALMA BEGUM LASKAR
             BEARING ROLL NO. 3485 (NOTICE TO BE SERVED THROUGH THE OFFICE
            OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
             RECRUITMENT CELL
             GAUHATI HIGH COURT)

            42:PALLAVI KALITA
             BEARING ROLL NO. 2865 (NOTICE TO BE SERVED THROUGH THE OFFICE
            OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
             RECRUITMENT CELL
             GAUHATI HIGH COURT)

            43:HAIDAR ALI
             BEARING ROLL NO. 1876 (NOTICE TO BE SERVED THROUGH THE OFFICE
            OF THE REGISTRAR (VIGILANCE) CUM INCHARGE
             RECRUITMENT CELL
             GAUHATI HIGH COURT

Advocate for the Petitioner   : MR A ATREYA

Advocate for the Respondent : SC, GHC

                                     BEFORE
                      HON'BLE MR. JUSTICE N. KOTISWAR SINGH
                  HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND
                                        :: O R D E R :

:

17.08.2022 [N. Kotiswar Singh, J] Heard Mr. J. Roy, learned Senior counsel assisted by Mr. A. Atreya, learned counsel for the applicant. Also heard Mr. A. Boro, learned counsel assisting Mr. U.K. Nair, learned Senior Page No.# 7/7 Standing Counsel, Gauhati High Court for respondent Nos.1 & 2.

The present application has been filed seeking impleadment of the certain candidates, namely, (1) Jusmita Borgohain bearing Roll No.2092, (2) Pallav Ranjan Bora bearing Roll No.2861, (3) Princy Agarwal bearing Roll No.3057, (4) Nabanita Buragohain bearing Roll No.2663, (5) Salma Begum Laskar bearing Roll No.3485, (6) Pallavi Kalita bearing Roll No.2865 and (7) Haidar Ali bearing Roll No.1876 as party respondents in the connected writ petition, being WP(C) No. 5726/2021, who have been selected for appointment to the post of Assam Judicial Service, Grade III as per Select List dated 15.07.2021 on the ground that these candidates have been left out inadvertently while impleading the successful candidates in the writ petition, WP(C) No.5726/2021.

It has been submitted that since the applicant is an unsuccessful candidate, the successful candidates may have the right to contest the writ petition. It has been also submitted that other successful candidates have been already impleaded in WP(C) No.5726/2021.

Having heard the learned counsel for parties and the aforesaid prayer, not being objected, is allowed.

Accordingly, the aforesaid seven candidates, namely, (1) Jusmita Borgohain bearing Roll No.2092, (2) Pallav Ranjan Bora bearing Roll No.2861, (3) Princy Agarwal bearing Roll No.3057, (4) Nabanita Buragohain bearing Roll No.2663, (5) Salma Begum Laskar bearing Roll No.3485, (6) Pallavi Kalita bearing Roll No.2865 and (7) Haidar Ali bearing Roll No.1876 be impleaded as party respondents in WP(C) No.5726/2021.

The present Interlocutory Application stands disposed of.

                                            JUDGE                               JUDGE




Comparing Assistant