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[Cites 0, Cited by 1] [Section 97] [Entire Act]

State of Punjab - Subsection

Section 97(2) in Punjab Gram Panchayat Act, 1952

(2)The Deputy Commissioner, 1[or the Sub-Divisional Officer, as the case may be,] shall forthwith send to the 2(Director) a copy of the order with a statement of his reason for making it, and with such explanation as the Gram Panchayat may offer, and the 2(Director) may thereupon confirm, modify or rescind the order.