Delhi High Court - Orders
Vimlesh vs Jagdish Kaur & Ors on 26 September, 2025
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1384/2018 & CM APPL. 5492/2020
VIMLESH .....Petitioner
Through: Mr. Narendra Singh, Advocate.
versus
JAGDISH KAUR & ORS .....Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 26.09.2025
1. Hon'ble Judge has gone to attend National Conference for 'District Judges on Sentencing, Probation and Victimology' at National Judicial Academy, Bhopal as a Resource Person.
2. Relist on 10.02.2026 in Advance List.
BY ORDER (COURT MASTER) SEPTEMBER 26, 2025/dr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/09/2025 at 00:18:26