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Delhi High Court - Orders

Vimlesh vs Jagdish Kaur & Ors on 26 September, 2025

                          $~17
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CM(M) 1384/2018 & CM APPL. 5492/2020
                                    VIMLESH                                                                                .....Petitioner
                                                                  Through:            Mr. Narendra Singh, Advocate.

                                                                  versus

                                    JAGDISH KAUR & ORS                                                              .....Respondents
                                                 Through:                             None.

                                    CORAM:
                                    HON'BLE MR. JUSTICE GIRISH KATHPALIA
                                                                  ORDER

% 26.09.2025

1. Hon'ble Judge has gone to attend National Conference for 'District Judges on Sentencing, Probation and Victimology' at National Judicial Academy, Bhopal as a Resource Person.

2. Relist on 10.02.2026 in Advance List.

BY ORDER (COURT MASTER) SEPTEMBER 26, 2025/dr This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/09/2025 at 00:18:26