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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(1)(xiv) in First Statutes of the Jai Narayan Vyas University Jodhpur

(xiv)A college or institution may not without the previous permission of the Syndicate and Academic Council suspend instruction in any subject or course of study which it is authorised to teach and teaches.