Bombay High Court
Executive Engineer, Small Irrigation ... vs Vishnu S/O Govind Gawade (Deceased Thr. ... on 25 November, 2021
Author: N. J. Jamadar
Bench: N. J. Jamadar
32-ia-1215-2021-fast-6963-2021.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
Digitally FIRST APPEAL (ST.) NO.6963 of 2021
signed by
SHRADDHA
SHRADDHA KAMLESH
KAMLESH TALEKAR
TALEKAR Date: Executive Engineer,
Small Irrigation Department,
2021.11.26
18:51:17
+0530
Division Kolhapur ...Appellant
vs.
1. Shri Vishnu S/o. Govind Gawade
(Deceased through legal heirs)
1A. Smt. Shobha Vishnu Gawade
& Ors. ...Respondents
WITH
INTERIM APPLICATION NO. 1218 OF 2021
WITH
INTERIM APPLICATION NO. 1219 OF 2021
IN
FIRST APPEAL (ST.) NO.6963 of 2021
Mr.Sarfaraj J. Shaikh i/b Adv. Chaitrali Deshmukh for appellant.
Ms.Tanaya Goswami, AGP for State.
CORAM : N. J. JAMADAR, J.
DATE : 25th NOVEMBER, 2021 P.C.:
1. List the matter on 6th December 2021, alongwith connected matters, mentioned in the following list:
1 First Appeal Executive Engineer, Irrigation Department, (St.) No. 6973 of Kolhapur 2021 Vs. Shri Vithoba @ Vitthal Narayan Gavade & Ors.
2 First Appeal Executive Engineer, Irrigation Department,
(St.) No. 6542 Kolhapur
of 2021 Vs.
Shri Tukaram Pundalik Gavade & Ors.Shraddha Talekar, PS 1/2
32-ia-1215-2021-fast-6963-2021.doc 3 First Appeal Executive Engineer, Irrigation Department, (St.) No. 7111 of Kolhapur 2021 Vs. Shri Parshuram Dattu Paradhi & Ors. 4 First Appeal Executive Engineer, Irrigation Department, (St.) No. 6335 of Kolhapur 2021 Vs. Shri Chandrashekhar Nagappa Dandagi & Ors.
5 First Appeal Executive Engineer, Irrigation Department, (St.) No. 6457 of Kolhapur 2021 Vs. Shri Appa Santu Choukulkar (N. J. JAMADAR, J.) Shraddha Talekar, PS 2/2