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Bombay High Court

Executive Engineer, Small Irrigation ... vs Vishnu S/O Govind Gawade (Deceased Thr. ... on 25 November, 2021

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                                                 32-ia-1215-2021-fast-6963-2021.doc




                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISDICTION

         Digitally                           FIRST APPEAL (ST.) NO.6963 of 2021
         signed by
         SHRADDHA
SHRADDHA KAMLESH
KAMLESH TALEKAR
TALEKAR  Date:        Executive Engineer,
                      Small Irrigation Department,
         2021.11.26
         18:51:17
         +0530
                      Division Kolhapur                         ...Appellant
                                  vs.
                      1. Shri Vishnu S/o. Govind Gawade
                      (Deceased through legal heirs)
                      1A. Smt. Shobha Vishnu Gawade
                      & Ors.                                    ...Respondents
                                                      WITH
                                      INTERIM APPLICATION NO. 1218 OF 2021
                                                      WITH
                                      INTERIM APPLICATION NO. 1219 OF 2021
                                                       IN
                                        FIRST APPEAL (ST.) NO.6963 of 2021

                      Mr.Sarfaraj J. Shaikh i/b Adv. Chaitrali Deshmukh for appellant.
                      Ms.Tanaya Goswami, AGP for State.

                                               CORAM :          N. J. JAMADAR, J.

DATE : 25th NOVEMBER, 2021 P.C.:

1. List the matter on 6th December 2021, alongwith connected matters, mentioned in the following list:
1 First Appeal Executive Engineer, Irrigation Department, (St.) No. 6973 of Kolhapur 2021 Vs. Shri Vithoba @ Vitthal Narayan Gavade & Ors.
                               2         First Appeal    Executive Engineer, Irrigation Department,
                                        (St.) No. 6542   Kolhapur
                                            of 2021                         Vs.
Shri Tukaram Pundalik Gavade & Ors.
Shraddha Talekar, PS 1/2

32-ia-1215-2021-fast-6963-2021.doc 3 First Appeal Executive Engineer, Irrigation Department, (St.) No. 7111 of Kolhapur 2021 Vs. Shri Parshuram Dattu Paradhi & Ors. 4 First Appeal Executive Engineer, Irrigation Department, (St.) No. 6335 of Kolhapur 2021 Vs. Shri Chandrashekhar Nagappa Dandagi & Ors.

5 First Appeal Executive Engineer, Irrigation Department, (St.) No. 6457 of Kolhapur 2021 Vs. Shri Appa Santu Choukulkar (N. J. JAMADAR, J.) Shraddha Talekar, PS 2/2