Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Uttar Pradesh - Subsection Section 72(b) in U.P. Revenue Code (Amendment) Act, 2016 (b)in clause (g), for the words and figure "a person below 25 years in age" the words "a person below 35 years in age" shall be substituted;
