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M/S Vvf Limited (Now Known As M/S. Vvf ... vs Vvf Limited Employees Union on 4 November, 2019

Bench: Deepak Gupta, Aniruddha Bose

                   ITEM NO.17                  COURT NO.15                SECTION IX

                                    S U P R E M E C O U R T O F      I N D I A
                                            RECORD OF PROCEEDINGS

                   Petition(s) for Special Leave to Appeal (C)      No(s).   24994/2019

                   (Arising out of impugned final judgment and order dated
                   25-07-2019 in WP No. 3152/2014 passed by the High Court Of
                   Judicature At Bombay)

                   M/S VVF LIMITED (NOW KNOWN AS M/S. VVF
                   (INDIA)LTD.)                                        Petitioner(s)

                                                      VERSUS

                   VVF LIMITED EMPLOYEES UNION & ANR.                     Respondent(s)

                   (FOR ADMISSION and I.R. and IA No.160998/2019-PERMISSION TO
                   PLACE ON RECORD SUBSEQUENT FACTS)

                   Date :04-11-2019 This petition was called on for hearing today.

                   CORAM :
                             HON'BLE MR. JUSTICE DEEPAK GUPTA
                             HON'BLE MR. JUSTICE ANIRUDDHA BOSE


                   For Petitioner(s)     Mr.   Jamshed Cama, Sr. Adv.
                                         Mr.   Anil Kumar Mishra-I, AOR
                                         Mr.   Prashant Pavaskal, Adv.
                                         Ms.   Suruchi Kumar, Adv.
                                         Mr.   M. Prasad, Adv.
                                         Mr.   Idrish Mohammed, Adv.

                   For Respondent(s)     Mr. Sanjay Singhvi, Sr. Adv.
                                         Mr. Nitin S Tambwekar, Adv.
                                         Mr. Seshatalpa Sai Bandaru, AOR

                         UPON hearing the counsel the Court made the following
                                               O R D E R

Issue notice on the special leave petition as well as on the prayer for interim relief.

List on 16.12.2019.

[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] 17:04:05 IST Reason: A.R.-CUM-P.S. ASSTT. REGISTRAR