Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] State of Rajasthan - Subsection Section 98(2) in The Rajasthan District Boards Act, 1954 (2)confer on any Board any right in respect of any work or institution carried out and maintained by any agency not under the control of such Board; or
