Madhya Pradesh High Court
Smt. Mukimun Nisha vs Cantonment Board Pachmarhi on 22 April, 2016
SA-628-2010 (SMT. MUKIMUN NISHA Vs CANTONMENT BOARD PA CHMARHI) 22 - 04-2 0 1 6 None for the appellant. Shri Vikas Gupta, learned counsel for the respondent No. 1.
Ms. Anuradha Patel, learned counsel for the respondent No. 2. List after two weeks.
(SUSHIL KUMAR PALO) JUDGE