Madhya Pradesh High Court
Rahul Rai vs The State Of Madhya Pradesh on 28 February, 2023
Author: Anjuli Palo
Bench: Anjuli Palo
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 8596 of 2023 (RAHUL RAI Vs THE STATE OF MADHYA PRADESH) Dated : 28-02-2023 Shri Sharad Verma- counsel for the applicant.
Shri Somesh Gupta- Panel Lawyer for the State.
At the request of learned counsel for the applicant, the Registry is directed to call for the status report of trial from the concerned District & Sessions Judge.
List this case in next week.
(SMT. ANJULI PALO) JUDGE RM Signature Not Verified SAN Digitally signed by RAJESH MAMTANI Date: 2023.03.01 19:14:03 IST