Section 24 in The Karnataka State Rural Development and Panchayat Raj University Act, 2016
24. Authorities of the University.
- The following shall be the authorities of the University-(1)the Executive Council;(2)the Academic Council;(3)the Centre for Training, Publication and Supervision of all schools(4)the Centre for Research, Innovation and Evaluation.(5)the Faculty Council;(6)the Finance Committee; and(7)such other authorities as may be Prescribed by the Regulations.
