Section 1 in Telangana Survey and Boundaries Act, 1923
1. Title and Local extent.
(1)This Act may be called [the Telangana Survey and Boundaries Act, 1923.] [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.](2)It extends to the whole of the State of [Telangana] [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.].
