Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 123(6)] [Section 123] [Entire Act]

State of Rajasthan - Subsection

Section 123(6)(a) in Rajasthan Co-operative Societies Act, 1965

(a)any decision of the Registrar made under clause (a) of subsection (1) of section 77, or