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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Punjab - Subsection

Section 63(9) in The Punjab Factory Rules, 1952

(9)The chipping of metal, and the chipping, knocking out, cutting out or cutting off of cold rivets, bolts, nuts, lugs, pins, collars, or similar articles from any structure or plant or from Part of any structure or plant by means of a hammer, chisel, punch, or similar hand tools, or by means of a portable tool driven by mechanical power.