Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

NCT Delhi - Subsection

Section 24(8) in The Delhi Electricity Regulatory Commission Comprehensive (Conduct Of Business) Regulations, 2001

(8)An endorsement as under shall be affixed on the reverse of the last page of the document:
(a)Sl. No. of the application
(b)Name of the applicant
(c)Date of presentation of the application
(d)No. of pages
(e)Copying fee charged
(f)Date on which copy is ready
(g)Date of delivery