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Orissa High Court

Sudhansu Nanda vs Collector-Cum-District Magistrate on 24 August, 2023

Bench: B.R. Sarangi, Murahari Sri Raman

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    W.P.(C). No.22397 of 2018


                  Sudhansu Nanda                               .....                                  Petitioner
                                                                                     Mr. Manas Pati, Advocate
                                                               Vs.
                  Collector-cum-District Magistrate,           .....                            Opposite Parties
                  Sambalpur & others
                                                                                         Mr. S.N. Nayak, ASC

                                       CORAM:
                                           DR. JUSTICE B.R. SARANGI
                                             MR. JUSTICE MURAHARI SRI RAMAN
                                                                      ORDER

24.08.2023 Order No. This matter is taken up through hybrid mode.

14.

2. Mr. Manas Pati, learned counsel for the petitioner states that he has received certain information under the Right to Information Act and he will file the same by way of an affidavit.

3. List this matter after two weeks. Affidavit be filed in the meantime.

(DR. B.R. SARANGI) JUDGE (M.S. RAMAN) MRS JUDGE Signature Not Verified Digitally Signed Signed by: MANORANJAN SAMAL Designation: PERSONAL ASSISTANT Reason: Authentication Location: Orissa High Court, Cuttack Date: 24-Aug-2023 17:42:35