Orissa High Court
Sudhansu Nanda vs Collector-Cum-District Magistrate on 24 August, 2023
Bench: B.R. Sarangi, Murahari Sri Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C). No.22397 of 2018
Sudhansu Nanda ..... Petitioner
Mr. Manas Pati, Advocate
Vs.
Collector-cum-District Magistrate, ..... Opposite Parties
Sambalpur & others
Mr. S.N. Nayak, ASC
CORAM:
DR. JUSTICE B.R. SARANGI
MR. JUSTICE MURAHARI SRI RAMAN
ORDER
24.08.2023 Order No. This matter is taken up through hybrid mode.
14.2. Mr. Manas Pati, learned counsel for the petitioner states that he has received certain information under the Right to Information Act and he will file the same by way of an affidavit.
3. List this matter after two weeks. Affidavit be filed in the meantime.
(DR. B.R. SARANGI) JUDGE (M.S. RAMAN) MRS JUDGE Signature Not Verified Digitally Signed Signed by: MANORANJAN SAMAL Designation: PERSONAL ASSISTANT Reason: Authentication Location: Orissa High Court, Cuttack Date: 24-Aug-2023 17:42:35